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Union of India - Section
Section 128 in The Indian Post Office Rules, 1933
128.
A fee for the issue of a telegraphic money order shall be charged at the rate of commission on an ordinary inland money order for the same amount added to a telegraph charge calculated at the rates for inland telegrams for the number of chargeable words used in the telegram advising the remittance, according as the telegram is to be sent as an "Express" or as an "Ordinary" message. In addition to these charges, a supplementary fee at the rate of rupees three for each telegraph money order issued up to Rs. 50 and at the rate of rupees five for each telegraph money order issued exceeding Rs. 50 but not exceeding Rs. 200 and at the rate of rupees eight for each telegraphic money order issued exceeding Rs. 200 shall be charged. The remitter of a telegraphic money order may have a private communication added to the telegram advising the remittance on paying for the additional words in excess of ten at the rate in force for the time being for inland telegrams of the class to which the advice belongs.| GSR 59 (E) dated 11thFebruary, 1982 | Vide GSR 23 (E) dated 11thJanuary2002 |