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[Cites 0, Cited by 0] [Section 16(10)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(10)(C) in The Saurashtra University Act, 1965

(C)Three members to be elected in the manner specified from amongst themselves by donors each donating money or property of the value of not less than one lakh of rupees to, or for the purposes of, the University-