Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Tamilnadu - Section Section 44 in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 44. Sections 45 to 58 not to apply to maths or specific endowments attached to maths. - The provisions of sections 45 to 58 shall not apply to maths or specific endowments attached to maths.
