Section 155 in Reductions and Remissions (Andhra Pradesh)
155.
The notification-III regarding reduction of Stamp duty payable in respect of Settlement Deeds issued in G.O.Ms. No. 1129, Revenue (Registration-I) Department, dated the 13-6-2005 revoked in G.O. Ms. No. 1171, Rev. (R. I), Dated 15.09.2010.
