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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Gopalpur Port Rules, 1987

(3)Agents of all vessels expected to arrive in the port shall, at the earliest possible moment, sent to the Conservator the following information, namely : (i) Name of vessel, (ii) Agent's name, (iii) Date expected, (iv) Net registered tonnage, (v) Tonnage and description of cargo to be landed, (vi) Tonnage and description of cargo to be shipped, (vii) Last port of call, (viii) Colours under which sailing, and (ix) Estimated draft on arrival at the port.