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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

NCT Delhi - Subsection

Section 126(1)(g) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(g)perform such task as may be allotted to him during the day and render all proper assistance to the warder in charge of his gang;