Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Maharashtra - Subsection Section 58(3) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (3)[* * * * *] [ Sub-section (3) was deleted by Maharashtra 4 of 2002, Section 5, (w.e.f. 31-10-2001).]
