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[Cites 0, Cited by 0] [Section 85E(1)] [Section 85E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85E(1)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)a list of all his estates situate in Uttar Pradesh, other than those reported to be liable to attachment or sale under the provisions of sub section (2) of Section 19 of the U.P. Encumbered Estates Act, along with an affidavit;