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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in The Bharathidasan University Act, 1981

(d)"College" means any college or any institution maintained or approved by, or affiliated to, the University and providing courses of study for admission to the examinations for the University [* * *] [Words 'and includes constituent colleges' omitted by Act 12 of 2008, dated 17.3.2008.];