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Delhi High Court - Orders

Delhi Jal Board vs Wpil Ltd. Consortium on 7 February, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~17
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           O.M.P. (COMM) 236/2022 & I.As. 8462-8463/2022

                                                      DELHI JAL BOARD                                                              ..... Petitioner
                                                                    Through:                                     Mr. Rahul Chauhan & Mr.
                                                                                                                 Abhishek Singh, Advocates for
                                                                                                                 Mr. Karunesh Tandon, Advocate.
                                                                                                                 [M:-9810565403]

                                                                                                        versus

                                                      WPIL LTD. CONSORTIUM                                                        ..... Respondent
                                                                    Through:                                     Mr. Akshay Chandra & Mr. Vishal
                                                                                                                 Tanwar,     Advocates.       [M:-
                                                                                                                 9910401230]

                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                                                         ORDER

% 07.02.2024 Mr. Rahul Chauhan, learned counsel, seeks an adjournment on the ground that Mr. Karunesh Tandon, learned counsel for the petitioner, is indisposed.

List on 26.04.2024.

PRATEEK JALAN, J FEBRUARY 7, 2024 'pv'/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2024 at 22:40:26