Delhi High Court - Orders
Delhi Jal Board vs Wpil Ltd. Consortium on 7 February, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 236/2022 & I.As. 8462-8463/2022
DELHI JAL BOARD ..... Petitioner
Through: Mr. Rahul Chauhan & Mr.
Abhishek Singh, Advocates for
Mr. Karunesh Tandon, Advocate.
[M:-9810565403]
versus
WPIL LTD. CONSORTIUM ..... Respondent
Through: Mr. Akshay Chandra & Mr. Vishal
Tanwar, Advocates. [M:-
9910401230]
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 07.02.2024 Mr. Rahul Chauhan, learned counsel, seeks an adjournment on the ground that Mr. Karunesh Tandon, learned counsel for the petitioner, is indisposed.
List on 26.04.2024.
PRATEEK JALAN, J FEBRUARY 7, 2024 'pv'/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2024 at 22:40:26