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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3)(b) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018

(b)For High School, Higher )econdary School and Senior Secondary School including composite School, the School shall have at least 5(five) Bighas of land in one plot in rural areas and 3 (three) Bighas of land in one plot in Municipal Town and Town Committee areas, 2 (two) Bighas •)f land in one plot in Guwahati Municipal Corporation and Guwahati Metropolitan Development Authority areas :