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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Mizoram - Subsection

Section 12(2) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(2)The Visitor shall, when present preside at the convocation of the University for conferring Degrees, Diplomas, Charters, Designations and Certificates.