73. Protection of workers attending to prime movers.
(1)In every factory the work of oiling or attending to prime movers shall be done only by a specially trained adult male worker authorised to do such work whose name has been recorded in the register maintained in Form 10.(2)Every such worker while oiling or attending to a prime mover shall wear tight-fitting clothing.(3)A worker required to wear tight-fitting clothing under sub- rule (2) shall be provided by the occupier with clothing which shall consist of at least a pair of closely fitting shorts and a closely-fitting half-sleeve shirt or vest. Such clothing shall be returned to the occupier on termination of service or when new clothing is provided.
