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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1)(i) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019

(i)exercise control over the academic policies of the University and be responsible for the maintenance and improvement of standards of instruction, education and evaluation in the University;