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[Cites 0, Cited by 2] [Section 30(1)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(1)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

(a)Subject to the provisions of this Act, the rules and the bye-laws, the ultimate authority of a society shall vest in the general body :