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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1)(i) in Panjab University Act, 1947

(i)[ two shall be elected by the members of the Punjab Legislative Assembly from amongst themselves provided that the member elected is a holder of any University Degree; and] [Vide Government of India Notification, dated 1.11.1966.]