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State of Sikkim - Section

Section 23 in Sikkim Medical Registration Act, 2005

23. Exemption From serving On inquest, etc.

- Notwithstanding anything in any other law for the time being in, every person who shall be registered under this Act shall be exempt, if he so.desires, from serving on any inquest or as a junior under the Code of Criminal Procedure,1998 (Central Act No. V of 1998).