Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Jharkhand - Subsection Section 33(2) in The Bihar Coal Mining Area Development Authority Act, 1986 (2)A copy of such notice shall at the same time be served on the Authority.
