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[Cites 0, Cited by 0] [Section 56C] [Entire Act]

State of Jharkhand - Subsection

Section 56C(2) in Bihar Factories Rules, 1950

(2)All preparatory work like cutting, trimming, piercing, etc., of the sheets or of any other material or articles to be used on a roof shall be carried out on the ground and carrying out of any such work on the roof shall be totally prohibited and shall not be allowed."