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[Cites 0, Cited by 0] [Section 147(3)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(3)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)when detached vehicles are kept on a running line, the Station Master shall further ensure that the points leading to the line are set and locked against the line and stop callers are used to prevent operation of buttons associated with points and signals that lead to the obstructed line.