Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(iii) in The Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964 (iii)summary of the application Form I E (2). The application so received shall be forwarded by the District Industries officer to the Corporation
