Rudragowda, S/O.Basanagouwda Patil, ... vs The State Of Karnataka, By Hukkeri ... on 24 January, 2011

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Karnataka High Court

Rudragowda, S/O.Basanagouwda Patil, ... vs The State Of Karnataka, By Hukkeri ... on 24 January, 2011

Bench: K.Sreedhar Rao, C.R.Kumaraswamy

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AT

BATES "§'HES 'mg 243* my :3? J£iﬁ§é}ARY 2:3::1W7'-«.VT:'%'VV,

PRESENT

?"HE HQWBLE MRJUSTICE K,-SREE§H-}g§R _ §é*C3<    'V

AND THE HQ§\3"ELE MR. 3:;§T3ci.E, fC.,R.K:s':«a§::AV§zrqA'::>}:':*'~ CRI...APPEA~5-T,_1y,g;'2"7;éIt;g'Vi%910 '"

BETWEEN:

Rudragowda _ ~. _V S/0 Basanagowcia_..:baVt'éVi;-~.. . ' Age: 4% zzeara , g % Gcc: Ass*:.V'VCm'%1"m %rc§a'%7f ?'ax'~£ism§ai_s'§'i§nei, R/Q Népﬁaﬁgi A.ndo;§'a':.:3.._N'agar;§'~.__ - - 'M: €h§k§<®€E'§.§ _ §§s'{: Seigaagm, -

;_ .i:%§7'}f_gfé»-:.._.{:.E§:: ::Eages§"é;"§--;*--§-;é*=s'§,Se Murgié; 3:2 §§7§§F£,'¥'}5a§}§3.:3":7'§3I€{i§§'; ;5;é:s§::§:e5} 'Size Sigéz $75 §{a%rr1a:§§<:ag i:' Ea§g "%>~§A;Lai;§%<%:*:-.§P"e%§c$ §*i3i§e:2g 3;

if '~*\";;g§ Haggeééast W;§gesg$::§e:%i Efhég cyéminaé awsai is fiieﬁ a,/As, 3?%{Z:: sf C§:?.C.; seeking is get asiée the Eudgement am Gffjéf dated: §3-§8-2£3§{§ amd ::e3:':2;§€tiG_%§__a::§ senience éateﬁ: Q4»~§8»Z£3:é3 passeé by the Fast T:'aci< a::;d'T..§:é;di. Sesgéssg jaﬁge! Hzgkkerg in S;C,?\3a§§3,f2G§9. This ap§ea% gaming are this day for firaaé haéa'rE:i.{._i; "

Kumaraswamy, 3;; deiévered the fQ§iewing:--

3unGMENT",'""

Tbs Cﬁnﬁﬁa§ Appéa; as fﬁed '@§s3?%{2) Q? ' £;2?,C., seeking :0 set aSif§€_.*:§'26,3i;E'LE§;_:I';'Eéi"&§ﬁda3Iéﬁ'"§3;'é8,2310 and gréer sf aemzéciéon d'§i::%é "£§--4§»:V¥£j§8-f_;2:.§V.1f_:'3.v"g;=»_asseé by the §a§t Tract arzcé Add!f;S§:~.ss§é§Ansy3_§;§:a:1g.%§;~».LE§a:§<§{é§'§Q 2: Thg.€§é:ggté's%'é:afdéaages that; the $5: ef Sankeshwsvra _9jdi';:'»;3...S*c.atE«:;%i"-.,._re.g§3tered a case En Crime §%§a.3??;2§§8 Va§aé:z §£:. %:*:'§_§é'séfd~R.a:érageuéa Basarsagaaséa ?at§E; %%;»g"A;s$i.a 5;:€:'§_iV'2'":§'V1'§€?':V';i§§E. Tax Qffigerg fa: §§'E€ e§fe:':£% :";:?:.:;§'5::§'§§*:§%'b'§e E'é§:;€§;Z5€}._2 sf QC Sr: 513 cmzsgéaérsi 93' Eagavggzegga §<§%%i"?:g:',__ Eégmbarf age& :32 yeazgg égricaitazvéaég %';'_G {%:§"§3%i:;§§}Q§'3:.:%::.}§§:§@g §§,2§§§as%: §a§§éi ii'-,:Q§<ak Taisgkg E5: 231% agmgiaéﬁi E: is sigteé $3: $23 §@:§3§iaina:§'*:- ' '§'é{V1s_§:;5§r:€§Z§§ Xaméar that é*";%§ Saggghter §§"i3§"§ii'%§':§'¥'8 wgg KKK' Cm?

géeee ée memaee ﬁe ﬁeeeeee Gumeieeeeee iiezeeerg ﬁzey me we eheeree by eeme viehweeeih ene ??v§y'g'3 §2 Zfe, Shenthewe has eéee exeired. His sen=%n--iew~Re_2.{ae.f3e..'__:%§~e§"

werking as a Teacher at Ch%k§<ed§ Baseneie $<:hee%a efter expiry 9? his deughter~S:1fi_e;':j§e\;§:':'%,g Revepea has memed ene Shashékeie e:"e:i_ 'they rfgaie emse, Since they were nei "'~~..E_'f2§ _<:ere'é-e§_VV"'fer%es, the «;:eme%a§neet'e se:*:~--%n-ﬁiew r.if:a:.r.Eee..V_e;1'e.memes: egg eeme iﬁande ene they Eaeﬁ we *:eve'eé'§ve§~Vnaet's son~§e~ £aw'S sister Pre'n:':e4'&'}*v.§.g '§,§eee""é:§n':_"r:€{a:%r"ie.g.e te Rudregeeee Basanageude ehyiidren. Rudragouda Basaeageuea A352. CemmereiaE '§e>«:

§ff§<:e: eeeifee iearag Téze Ceieeéeéeeeﬁe 5en~E:2wie;e~'~v Ewes.' e§e;eVbe::'?ewee Sean, The eztceeee wee "Vj§ie«§ee.:}eE%;§:,,,%:§:eV'%':<:§e:eeeee :e éeee ?§.;':}§;§§§§=x Fe: met? the £e§z';eie.%eeie%'f'e...V'seVéf;.:a§e~§e:e wee eeé: ereeeree te gee? meeey "e:§%::*: e<;*s::_ese_e; .'f§f'%':ei ea 21%-12~2SﬁS 'ihe eemeéeieeeﬁe seem» " '5?".':"e.eééQeyeeeeI'aee Reeieeeeefa eeééé eseei ea Seegeéeree 5G? E 'e:e'e.:§:2»§..A'Aexeeeeee; ee see»%e~%e2e eerrewed e gem eéif :*é::€}.é;€§§§§;- Tee eemeieinesiﬂe eee~%e~%ee: em eeeregeeee /3':

~e¢' Pam wegzi is Sgszgaicrg Er': 3 Evéamié 39;"? £5; Tbeayégzg ?2iQ,%<;?\---- Z3~§'~i1C-£9, Thai an 2%~:Z~2G§8 %'*i§":€§'I $15 was $52 E153 receiveé 3 teiephsmc gaii at abaui §-38 Sm his s§n»§n-Eawﬂevapga has sustained énjury...€>.FT2_:"'~':}iVs'~T.:§sead.'" His deaé bady was éymg in Severnigjenf:. ?i§3é';;>if§'%','- ¥iE§;;;@§§1§:.TT Theyeafter, himseif aéeﬁg iaa%%f:h.__ §:Es"._:::3%at:a:e'V*M':.2:¥§e'ntZ'; as Gevemment H:::s§i:aE and f©L::'{§'~».._l'Vt§2a;Vt igéearéng Reg.§\§<:>.§<A---23~MC~9 was haé sustained crush i:*s1':,A;V:"~g an Tﬁivé'A'»§V.s*;;?'E§:ie{tt i}€C£,§i':'€d near 95% Read! _V'_Vx,r».A*g;::*-Ae ané mud at the spent I-iési. 58 years. HES sen~i:1~%aw5:jS """ _ §V-'Vi'Vudrag£>L:cla Pam has Cammétieé :'z':.:,_:§*':,:%e:"2:23?A;'§'e>5é'a:§L§:§";§evapg§a by aﬁsaséiéng %i%m Q: maaag' Siégz-sf"%"§:€ 'm§::é§§a::"z€: was %'%C€§\f$é am 24912" :' ?_,§i%?"8.§%"'§:.§¥§:'§ jiézsaggisg """

£2; f§'%é.;é=g"V.:'§::%;:3:a~':s Sf iiéé €,§"s§%"§§ ghee: is as Liiéﬁefi' ;é,'::::2sV__s:s€§,é.%: warkmg as 3%? Qfféaer 5% me CG%3"§§"§'§E¥'£§§§ x§;egaz%;.s::er*:%. 'ﬁgs a€:::,:3%é was §'§$§§§§E§ Er: §x§§§§a:z% é§T;a§2~.géz::§%i;%*é his famiiy memﬁega §§§e§sa§ Rmgagga f:§3;s§§,;.§%dd§g:ég3 %€ar::§g§§ is we ysgiéerfz af aeiaﬁg gagewsdég / 4 as was §ia3;2r:g géeagmzéz mg famiiy ¥"3§€¥'i'§§€§"$ gt ﬁégéiﬁiﬁéi, ﬁe wga wgaykééig 35 5 grimary Sgmsi Tgagézer at Cj'§%§<_§<é::§i. Seaeasedg sésier ?:em5 was given in marriage :{§"'a:.Vé.f:;.:.j}s;a:§_g _ Fer the past we '-geaa; azasseé was éemgﬁééng--:h:é..,é€::ease§' :0 Eerzé E" .':,GG;QQQj~g Deseasea ﬁid::_f'EQ'£:...i§§§§':B%Q.§'§'E':;?*f$__'u§§*?'§;%} aaauseﬁg Tézerefsre, aﬁcazseé w.as4__%:az:i§é.§ grgaigze"?g§.§§nsi:';{Sig deceageé, 'mat 3;": wen: %r;

Marathi Zea gar Qeaféag towards Bangaésre, $3 were gammg {awards Shévapura Grama.

'ﬂzerz,     atienéiag aature £33
:3 ihe  Tm: an 2%«:2~Z§$8 at

ahmsé: §:3{'%_a;:%é". .. a;:'é;V:;'S&é- a"§3a:.:%te§ §€'-Jéﬁﬁa §::::.:s§d{:i5§;5a ".%<a'::'2§3_a%;3 '§§iL'A:z'E"!e:.:a§:$ Qfvzé sésae gad ggaseﬁ {;§'%.j§§"§ Eréjzgry 9%: 2 Eééé 51- " A' A 'é':3;_$ .:2:~$i:E:sée far ﬁg CFEERE $3 $3': agggsgeé 22532 ~«T'%i':%»i:.%.g:::gA;:m§.,%:,a§;§ga;» wééh sag sfaceagss arm was {,--§&:':3:a%':e.:'<>::5.-' $35 338% 532% mergeyg acargsgag wag §"§§¥§;?°'f§ gmusg ;22:'i:a%§s§{: aim ans? ihgzefcsreg Ea aﬁsezéieé $38 éeaieaaaii by z; W »=§*:~'*.é'§_d€§E%f_':%3g meang ef a swag azsé Qaasaeﬁ cmgh §::;§:;:";»: Tag éeitéaseé Sélicéiﬁibéé is the éngurées am 'zéaegeby agwseﬁ is a%Ee§é=%_é'»:a have commétteé aféfence Qumshabie iéﬂdéé" Sec:tif:g:*:--.'Z§§'Zj' .%3f' Endiaa ?enaE Cade, S; 9W,3-ﬁamesh Kambar éeceased, PWA-»Sh§%ha KambaV§«. §?"=§?1S Ai§§._§-§=':"éa$;ed, ?W.S--~SE':ash§§<a§a Ksmbarv ésjz i:he V.ss.;%i'§§n§--»..L'yvi§éA'dsﬁeaseég %3W.22--¥§shwar:at£é .;de::ea$ed,. am PW.2§~--%'~3ar:da 1<a§;3t:§;; :" d eCeasedg AEE these witnesseg' 'Phase witnesses have tzgmezi-~ é:f~ ;::.:c'fsecuii@n§ Though they were <:res:s7<_e:x;a4"rnV§?*:;é%c;§fV-»:;{§f}:»."§4§¥:é:'"%':3_§s"'§:ed ??GS€Ci,i§§%'" ai Eazgtéx mi miiéérzg §:é~.§%§::i§§e}d_ fa eyﬁenga is disbgiigve iééeir Hgvaée has éesgasad mat ';zh§ 'VV'*-.«,ﬁe€$é&:§§~?€e%;éf:%g:é wgs knmzsgé ﬁg ézimg He has sea: the . -:_'_.§§m:Qg:°a::?: '$3? iﬁé éaaﬁ mijg. ;%é€ 3133 mi SEER §'§§§'E'1 3% gay He éaég Q9: §<:::§=a; hiya; Egg: Q3': 2:'-%:Z;2§%§8 @538 gm; he mg ﬁe: §%:€§"': ihg agczgseé azéé éaaegssé- ,./ :~»" / 12/ Re=:a§§a. 3% éié mt izaig ta gﬁéfi i:§':& deaé may 3? Qessaggsa is the hgsgiiaé. He was :23: iifiﬁéfﬁ anyihiag abmit i§%V e':%§»«::.ts $1" this C358; ﬁe did ma: min: mg? the Sam Q? 3ff_e;a';'»:€gg'._'f§*'§9fi§§ witness has Earned imstiie 'ms the side Thaugh this witness was c:Qs3~exsi;»rn§:§edjj.b7y% ':':.i%15e._'ie:§,;f§*: e_§ Pubiia ?s'e§ec;.s'.r.a: befwe theV."é""r_i_a% C':> i§':'-if atTV.v£:-eféfg'th, nething is e%Ec%i:eé ta aiscredit the'V'£.~géd.en€e'"'Qf'_':'i1i'é aggirzess. F. §>1!:¥¢1~Basavar2;'zﬁe'Vp;3"3_ f5iﬁes----=§:°a-iaw 9f the decease;i,"':.%§$ ihe sEe<:ea§ed~ Reaiagspa was an 24~12~«28§8 his §or:~in~iavg¥¥%':é:r';aA;i{;3 % ssmebaéaz mg £33 :'e£e§a:§é ';a¥e¥'§t 3:35 saw the dead may efééze § ?'e::gef':¢--s;e;:i '*%f>%zé*"'u§%cease§ E136 gasiaiaeé §¥'iiS§"i :.'f'§éja§?*g is-35 '§<:.§§é. L_:-'-%ts*«1s§$.s::: siaies 3; E355 gaziéanaa iizat ﬁg %€3$_; :§~§':'"'§+é:%:: %i%%%3.J.;§';*:§.§§ sf %ff£1:*:;c;e§ %~€& wags rgeé: g3:%.s.e§;i a:a:%';:€:§z §;*3i:'%.€f:§*--:"Ca'.':;:f"";é§'.if2-3 ésésxsﬁ 3-{;2§é:§2%.:--:'E¥é:¥.' This. :as:%.i'2--§°§'~f$__ 3 %::.;f§se;é""?3;@gv%_§§%e :i.;«::§'"?:§f:;s 3&9 0? Ehe §3§'§S€€ZL§i§ﬁ%"% am asihésag §§ 8; ?¥*§,22~i5§S%":iA?5EE§§h Kamba: §§ iséae gm §;f "'»:he éeceaseé am ssrébe sf E><;P§i~€Q§T?§i§i§"3i, He has«~~-:aC:ja;t._ e_j::'§.j' big exsééence that when he went ':0 the Spat,.§'f:_§§'"f%?C%%fT§f1'é.;f~Eé=>' éawi grand-father and Céthéf' reiativa-;: Qéérea f%}e'%$* bedy Q? the éeceased wag in §'2'EVa_rut§ 23-9;%é'v-Car.T.v%ri.e séw'j§:h':3 head éﬁjury air'; the éeceasedg "§_§u§'§*S'.V'¥'€§?iﬂ€$VS'-_§"$5S ':8§$§} turneé ézcstéée E9 the siée cf ;2é}:'<':é'§:;_e<::.#7':isV:4;};" . "'§"%'.:e éeaénéd ?:3bii:: Pmsecutar has :rQs$----examinéd_ thﬁisf»w.§'i.aéé'§v,__ 'but mthing Es eiéeciteé in mg <:r<3¢é'.:'§'--'é;§;<§'amiéaatiizgﬁ Tté :§ié.beE.i$.3§e his svéﬁerzésg 9 ,~?':4.*'»§2 .3E§'éf§;:,w?w-- :?. aA%é*~2:w§?:e§ wiirzesses ta the s§e% Qanghazéané-3, " héstiieé ?i!'%E.8 and P¥v'19 as téze :!'--3§§Z§"iES§€S iG_ éghé §-§2§';jéS§')§a§€?%§¥"i3ff§§ aaé 3§$3 E><,?§1§=~ _»S:%§Zi£?€f'5'§23:i§th§i':an*%5-ikfaar, "Wage iasssa aﬁséisegses have Ve¥§§§t'€d"= §;2 "§£%§:§'§§§;5' gmﬁgé-%>»:a;':§é:'*sai§e:'2 $73 ﬁigééeﬁsve §§'"§%§§"

§"zz"«;2§.3 am ?%I'::.E8 §%'E me §5é§?E%€S§$S §@§* the :3? the agggrei sf iéie éeiieased magi' E;<;?~§$5 Tﬁese éfg witnesses sass ssmed sssséie is the side sf srssecaztésss §E:'%s11S ass ?':.:'1§.:1 as she witnesses is ssézsrs sf sE<:f:'§és5 w:_:;' accused; which were seized" unset Exjiiié.

witnesses have aiss Earned hsstéis, :3. 92:22.5 is t;%:s father and ?':é%;'s,?::._'_§s"xihswééiﬁs accused. ?W;5 has stated in h:'s--_,§v.5Vden;C'e§?:'a_t'%ﬁé':._;s'::'cuéeﬁ is ms sens He knsws €§;..a=3§.<:<=.-assssé-'VV§;%'.>--vé2"§;'2sa.h' "frie hss a§ss siated is his evidsrtse théi.: t*§*§é--s__;'?3s:Ev2sé'Vs'.'§f.As§xs_Vrecsrded h§s statement ?W.?.vé4s::'tEje "and sister sf the deseased. that she is she registered :1s~;ne:§f"~<s"f bearing R.eg.?*és.%(A~ 23~§"EC=-9:

:2, _sass,%:'s;V':'sxf::;ss:sggssizss swxssi. ssszzs, ass ssgzss é§5e"v§%'1s-i..§5's:§..§::7s '~-:3ff%ci:s&§'s';""' Qéﬁslﬁﬁ ésss sssésied ms s:1ssr%s§* s§§%::_.s24_%_:'é's:§':2ﬁ::sE§;1"g2 we mvesiigstisrs, sasass has games ' "*--~=»:s§'ts§:é' s a9%%C§ss:§::>'%SL sssass has asprsiéssésé the sssssss ...(.(.::Vr3{_§_;§?'>.§?Q§§.,l.C§_§§ héss ssfsss the Cérsis Esssssiss of Psissss {~«'.VsV'§--s§;:2'§._§s :§:%:s 95:. He hss states in ms ssiéssss {has EXR1 ms: was Misses %:2 his rsseass sad he fsrwarssﬁ the .V § (2 / /rzgy }*.%§a%':;§-E game iﬁ {ﬁe AS: :9 %'%§i§'iE?' a crime! PW12} is tﬁg ASE; whs regisigmd ihe €E§mE 536 fsmaréeé we CQ§§i ef FERHt'::§ "i%:e ieamed Magistrate arzd aise is 'aha; Si}$3"?G_Ef"'"'§f§§%f;_§§S;_;~., 935.24 is the Invegtigating Gffécerf zﬁ;ha'_..§é:i§:iV§'éT.:d: ._t?:Té' statement 3!? witneggeg ané after ::'::§:?:'p¥e:t:§§r°_:j. éfp %':e'éA\:e_St§.ga,;fVE Q;} j $23 Said the aharge sheeie :3, 92:15.23 $5 tine éﬁrséajiteé RM. examination gm {ha deceased~ Revagpa am?! 3:} injzgréeg an the dead body: ,._ 'that cause af death was 5113 ﬁas further depssed ﬁat an Raézaggasﬁa ﬁasaséagaada ?3%§£ §§;s'sa;f€ﬁ §éfeLré' §": §'m, éae iireatgd hémg agéé he gave :I%3%é§'c:.:iy "asi"~é§ﬁi€,:__:,:§1§<:"2é§%v:% §€%':?SQi"sS asgaisiéeﬁ him; ﬁe has 52,és':'aé§§-ﬁéf-S"%::<1§Eé'f~é:5:s§::r§e3, Smrigég as <;:*§§s¢e><a:':{:is":aii§a*2 he ' '§*:_a§ s';:a«i:$§V___v*:%*;a;LA%i'~"§:T?:% acmgeé Cams aiamg x;as%'t%: deaé may Q?

§gefca;3T§::"::=.%:§ 525 ha §3%§% féﬁﬁff tg E325 ?$%i:e Er: thés 145 The eieiemeﬁi ef eeeeeee? 5535313 ef £:.P=£.§ Tees §'€CG§"dEﬁa The Eeerimieeimg evéeeeee eepeeeiee Vei§'%e'E'eet him are eié deeéed by hém, 15, The sem and eebetenee;'iop?'t'§:ee_ Ceeri: befew is as :,:eder:~ The Cease: eeéew reiies en _:T§e..:eg§Veiee' ef.thevfi§ecter~ ?W,23. The Decier~PW.VZ43.':T"e_ae,Lst.e:e'€§w-.'§e:'ms evidence ihet the death :3? the eeeevasedi.A:'s-v5:§e3::A:ee'::_1%T¥3(§gT'eg'.r'a'.ar:d 843% am. The weaned z:er.t§.f§i;:a§1:e?'T:ef..e:e:§:.eVed___.e:;e'?5'Vteehew that he was essauitee b_y%___se'ef;e- abeei 1?=:% em, Tf this fact eves._eee'é":'.§«a_V§%:'e;2"~i:§'te__ eeesieereiieeg Ti: ehewe that the Eeeideet'Tees»'{eken"";§See'e._e§ E13 are The T:'§eT éieeee ﬁes e%e;}"'ee.me :e..;Th"e eeneieeéee {feet the eeate ea' The A:-"é.eefee:e_;e:§--~§:e%ze.p';§e Te hereieédeig The eeeseeeiiee hee Téiieé ee ée_e'T'e§§e'eT*e_sTfe~zi;ewe ef TTTSTETEET T: T5 The eeeeiﬁe eeee e? The V;e:eeece"::ee.'.:%;e"5: Tee eeeeeee Tee: eeezeeeiee T3§§§;§%Q;'»~ Tee dieeeeeee eee gee: ewe: Te Tee eete eé' Teeéeeeig e1e%"if§"§ie 'éeeeeeee eee eee géeee the §3TTT€ eee ee eeee; The T --e:ee'eed wee eeee; 'WET?! The eeeeeeee Ge eeeeeei ef igéee §§"'*tQi'I§':f§, see ezteesee hes eeesee tee menses e? see deeeeseeﬁeveeee. The eeeesed eee kmessieege e'4e.e5V_:3:'.:'e':.§_':e metéee. when {he eceesed is 'neeéeg knees?edge§'_ e'e'e;;-:.___i:és-.e"_ seéd motive, as eentempketee Uissiﬁé sf Eaiieeeiee: Ezeu has te expéaén the same befere the ejeur-i,fT%2e'e.eé::z§s'e§:?.___h'e:se est expfeéned anytihieg either if'? '?;.§f_'!E :r'e.ss¥e><e;e:e'§:*3eé:,§eVn er an his siatemeet reecsreee E,§;'s,313 eL4f"V«§j'r.1P;,£,"'§séeee;e:<§Eenat%ee cf the same feeds ta d:*e_;;§%;%e'-- ed_e*e§_se "~§.;1fee"re§2ee against the feeis have been eceesed ebeet meiciseg A,Ef..,._e.%§'..%:E:s%ese. eensideredg there.' '_g:»:iese:%_«:'e ef seh%e"":'ee§§ee egeéesi the aceesed, ﬁe, '??h"e._ eise ebseeved she: the ereseeetiee eags.;e:s.e;e_ er; iiiile céreurssiense ef §es% sees: es' :_v'%%:e._Aeevai_:i':se»:é.: w_E::§"; e?e?'<;;e*eisee e: the see? ef tee éeeédeeix §¥e2 2~'~£s' 'E?3e'--»e%:§..{£*ss%:'§:§':ese ee ereee the seéﬁ eeeeéesieece. ﬁe ' Vs'-A..,_%";es %:'::2f:§ee eeeesee He has deeéee gieéeg see sseeeeéeeii _%Tés'_-«.'_§;§ef.e;:'*e ?e§?;:e; es ee: Esﬁe eee E>';1?,§2 ﬁeese is ee eieee ':._'_"e_2sef§'eeee""_.ie shew eee iesi seee £§{§E¢§€§'§§§§%§?£€%¢ 3: Es ' .:..:%*::E'ee:*:i:eei ﬁe eeesieer eee eress exeesieeeéee geese es-* see $;f\~33§::':,;§ '~', g' sew eeveeeee fer eceeeee Ee ?%':i,2e; 1 'iierzegeeeég Cei The eﬁeeeete fer aeeesee had made eeeeeeiéon the? e:he%eé._ ie§}Ve eceeeeé eed deceased we:e in the said see: at e_;t";e'§,::f.,§--.._éV§IE_?{_ Lmknown persees iwaee threw: the siersee en_.f:E*:»e.:r'}r2..Ve'e.:a} é:hEe feet Came is the émewiedge at' him dieingTﬁle'2;;'§%.ie'et4§'g~e'fe§'_eee:Tf §W~2:4 has deeiee ihe semea if-.__:hEsV'e=eggest%e.e§: ejleeﬁ taken inte eerasieeratiee; it she§§%;%e.V é;h.ua'§ ifhee_VV ek':::;e $ed has admieted his Qreserzee at it§*-':..é:e"3;§e¥_}{ eV~§Q%%1g.__wiii§% deeceeeeee 1?; The that it is the evédeece ef 'ﬁe-.3.'2'2.0G8 at ?~55 em, the aceueee" the heeeiieé with we hisieey zhavii-_'ser:ee eeve thgezee ihe sienes eee he hee ee§':e§:":e:§ 'v.§e§;,esee'g He has Seated the eeeeeeii me' ;*'e:::_§:%":ﬁ 3_§.:f:§3?:s.,:':es e'n-..;rg.iA:*.': ﬁe me eéee given; ezeeeece ie iﬁeiessfeee:e:<e'se%:':'*ee:-§.en iiiei Eéze eeeeeee ﬂee eeree zeéti": the e'*...,.v,eeee.£:§eé;i§' eee éeeéezeeed the game :e éiie Peiéce. if "--«.»_§§ée_'%2§s§ery feeeiéeeee Er: fee ezeeeé C€I"{Ef§C§'E€ e? ecceeeé is :e%:}}ée_ée;:e eeeeédeyeiéeeg ii eeezee ﬂeet éee eeéeeeee ef ,3» 3%:

E, 4 §%Aé923 ﬁerreéaggésg with tbs saéé éawmerzt $3 issészmﬁ §€§'E%f'iCa€:%« :8: 32% graseczﬁian E5 reiyiség "

airczzmgiance 9? izakéng the deaé §§§j;>""i'e§'*-«<§e=::'.ea§vé§§5%;é%3--':%.;=é'. is': the ca? éf accageﬁ frem tﬁe s§G»€_i$g~._€fée §'v§§§'v§_ ﬁsspétaéa ;PWEZ3»«Br. Mahan V§<a:§€~:.§§as 53325' -s_%:a_:téé ""%'§*: "jhis " ' eviﬁence ihai the a£€:,1sed gam5.V'i:'o:.EjééV"h§$p'%€'ai"--a:.~Z;*'--SS am for iakirag éreatmeni by hém 9:1 accezmt sf §:hf§¥§{,i§2§:V "§;;> é"rs0ns, He aim Stated in the aﬁcused had come aisng §':a3V--"§}ﬁi%mateé the same ie €19: given aviéersce éf} 3:5 argag-e><am%;°:a%'E«e3n'vs§ -3$ ::é:'«s§ﬁGw imi $39 acwgeé haé CSFQE €i€f;::~ﬁ§_._Lifb%:§y ©E:"%;.§%.%§; Say. This z:~;§i;:es§ 23 $26 553% i?§?§v.5:§'%<;'%E§}:S"g?;':?'§1{§7: i"ZV§'§=.S%5:'3 E312? ﬁeaﬁ maiy aimég with tlée . a:::z;.:§é"; "§"§*:é;5é}_2_ 52$ maierigi bmzsghi sat is §i§?§e%§e:z% ihe .@;.§_§e§£€ ~®f ;%°%':%s wéiaega §>::§?,:§ ﬁg me Sﬁézara aaaihanama ._g$§ i%"2.é "§%%.a:ragt: Zea": gag: "Rig deeaé écéﬁy wag §:%E"§ii§§"§?. is': ﬁgs £5 3&2": as izhe §:""::§§e;':%; ﬁiﬁ aiczgseé ézas a%§Qar2§E::i after iaiézsg "{§'€5§'.'§'%'1§?'§i ii: {he hasgitai am he was avaéiabie after a;>§§'e§ze:3§§{3;: S3! ?'::':?;19. "$25 ESL regsri $fs5e: %*:§% d:sr:§33e the béaed gmup, In the 8bS€ﬂ€E Q? bis:>e:_>§:i"'<;.€:f§:§__1:_:g}'»l'§_f§ Came: be saiﬁ that ihé said blsed bvemngs or acguseé.

:9. The Triaé Cszgrt :2'2airV'1?':.~'v'../:"':*~;§%Eea'."{:':j_2 %:hVé'-.;ex2'§..<£é';":~;é sf " ' Ds:tar==PW.23 and aiss a.-ésscenci-3-n.:'e.'é:fLA the'"a«:::z§.:§ed and SSECE the aciuseﬁ ﬂéé net4'é>;;3%a'§L.r%:V7*t:%:§"::€_rA:;;:':":*:Vs=i;a;':§e Q? East seem, as ta how.'.§ié-.sL:s;::i:9:'etE§ %.:ij'L§fs<:g zézhziié recording his statement t3,fs;.3i'Z_3__ a i:~;o the Tféaﬁ Court beiieveﬁ i§1'a§'V"%.%}Aé'V:.a'S~é:a:'%.§'Ei ﬁn'-._':h:e"~a<i.ca;§sed by Same unknevm perssag i3 =.:f1Q§ 3 ::s*i,%fé"A,€3a.r'§;:>_Ei'* aéé game 15% the camiugiczza thﬁi the aCwVt§§..é is ﬂ§u_é§t:§"::f: .."E:§'2e gffence §;s:'*:§$%é§bEe 853.332 «~{;'s'§' _E?C_; ';§§$A§§f%§ a»g3§:§$_3;_;eJ ﬁx; iéze same; {E26 §C€Li§§E3§ F235 §;'.§f:':s*%"'€::i %%§§ss i;?«vr%é§*:.é':3a§ ﬁxweaéa AT.2_'i§_& _?;'£é j'..--;%s§2;€ §"§€§£'§ ihﬁ iﬁéfﬁéé masnsai far ihe "'--Ti." s:;§}§§A§%52':%.'a.$é§%se£§ ag Eeawed cszsnsa éay tbs §'€S§§ﬁi§e%'%'C 35:3 ";;,"*:$%:s§';~éd_A.§;§":§ ";§'§§a% Cami recgfﬁa <9:

§§'.§<§':*"' 2:, The éeemee eeeesei fee iee eeeeiieeéi eeeméiiee efeei eii the reeieriai aeiineeeee heve iemee %":eet%§evVt'e 'e:e%j3e siee ef geresecetien , Welz $5 the reeteréai aeiieeee';--x$;.§;e'__'§éizgg"

eteteé aeeui: Eesi: seen eéreemstaﬁceg be: %:.e.,V_A'h'ee' hestéiee "ﬂkereforeg his evidence ie if ea"eeeﬁe:':'i"2e"5.&'eee'ef eresecetieng "Hie meizéve hes e'o.§_ bees 'e~etab!eV§s§1ee §'e§fi:%'3'e ereseeetieeg Ne Eneﬁreéneting Get em yeeord by the eresecs.:t%e:'si:4i":;«. geiity ef the effence ehergeeg greeewigéee ie estebiish its eeebt. Be': ée the instance feiéed te estebiish its ease beyeatéd eéi "beeegﬁzee-ie'*'~.<§ea;_bt5 "éherefereg ihe eeeesee ée eeeéiied fee e1'{i_q:,;g§;:e if v > V' 'Vv"§'%§e leVe"§":f%;e;§___j;S%:ete Rseiée iieeeeeeeer eebreiie teat §'%:._ée §,:ee%s;3Ve':.ee5,eV&§e:: ieei the eeeeeee eee eeeeeeee were 5:1 V cee:§;e?:?--:s,; e'ﬁ§"."L-§¥%§:,V23--§eeier eéeicee %e the ezeeseexamieeiiee eke? iehe eeeehsee eeme eéeeg zeieéz ehe eeed bed}: e? {he

--."eeje.e?eee.e; This eireereeeeeee eee nee eeee eeeiaieee ea; tee 4 X W lrvwvé ms scsused. Tiss ssssssd sss mi iségss say Csmskséns sbssi:

asssasés mass as him sy same azswimsxssn pezssns, 23, The paint that arises fer sass :::sz'1s'AE'.<:i_5's:fa~i:iés'e9;"% whethsr the émpugneé Esdgmsnt ;aE'§"s'-far '?g Gut asssnisr is the assvs szjmt is ss i£'G€§"€3_E'A.f§I'>3i§"}é"fG§.§§a§§§3g". {$8393.

24$ Es": a s,r§§::§:':a2'._4 "ssss.&;. :%E:7s~«..V_r;3;r'fssecsstis:: has is esitabﬁsh its case be;/ens ;aV,_EV§_V:T'rsVas¢rzfsb-isV§ss_:g§:§--Vt Sui in this gases at! {he ma:"e:r§s§.s:'%5zi:%sss€sé's §€'as?e"~ t'::-msd hestiée is the side sf proseCL}%;§0:f:_x;;.'_ Eséra 'w%':s""s§ea§<s abaut £33: seen sircsmssarjse %§_'ssT.5'V_sés hsssﬁs, The §sstor~?'1!'+.2'.23 speaks sss9s;*1:_i!';As 's;s€é:sse.T»EQ9§.::"§'s's%%2 sad siss bsingésg desé bass? 3% f;--§ssx§ésé~:sssﬁ.7'i:s"'-'*c§2's: %:sspisa% 33;' she ssssssé. Est I-':%v::e}"'§safs":°%s%:,,ge::§'s':s,:s%%Etes"éé;%§:%: she fssss sf isaés sass, Pvéséécsé ss!'§a*£.sV%:.g:-9;' #5; is sf'é~:€ gssass sf .§:a€'§:$a 25:'; Z é3:§§és§%y siss ssséssz iéss as she sssssssiéss is =. ss.§ss§%'s§s.' iss sssss Fissrssftss, sss basses ssifss sr: the s-s's:.:s7':s§ as jssr ssssisss sss as she §?"%§%§§'"§ Evédssse sss. is ES 'iI§":§§ case 33 aiateﬁ egzééeig, 5:: me maisﬂai %ﬁ.?§'E¥%€SS%S; ﬁavé izsmaé hesiiie, "ﬁe ssazémegs 255% sgeakg amzsi the §8fSu'{ SEéi?f_§"¥ Circumstanie has gigs iumeé hagtiieg ThEff€%;f5Q§'§%V'g~...::f§a§ evidence is brougésiz by the grssecuiéon £3 esia.*s2--i§.§ij~its--T.:§:§;éiiaii" ' burdens At the begénmng presécuiééggn ij2a s;fiv'£'£;_é4s.*£3.E§';VsE<z__ §t::;Tf sass sad withsut SS'E8§§§S§"!§f:g i:'s-.__:asé;_§é"%s :*2T::t' ;*».r:§pe;f'; *:§ shift {he burden an ihe accuseég 2%. The exzﬁdense Q?d§'§e':;:*:;':;z:¥¥~?iW;2V3f.;fé::eaE5 $323: the accuged had <:Qme_ 2«z«{§:Atiz_:héf;"déa_:§:: i3.§é$;'_-§_f V*:ha~;>VV"decea3ed§ The Qsctsr being 5f;'E"§;:§T_;,"3v€f:E5-§;'3V'_V_§f3 e'-ﬁ}.§?y~~_F}'G'§§ gbie %:c> narrate abaui ihe %;"3€§den.>%:":3Tr..fé'V§ts"é§:<~:;*ep.§'§§:.:E:*:g*~.::--E§'é sginéen far saasse Q? ﬁeaizié sf 'ziie §e;€e:i_s eﬁV",A.L_A §"§f§75e:%_éf:§rég it is {sat gafe ta reiy 0;":

the evidence é§,}$c.2::V€§;§' ':i}k:.gé?me ':9 the aéncéasim that ihe «3'€~£Z 2§S§{§' ;«:§ gfwgy a§FV"':«%::;E.__£:ffer2§§ chgrged RE the a§SE§3C€ sf 62:33 as ,.ei:: %§§sf;;:§ V ._ Z?°';~ '?:":%ée=i5$e 3% ms d€§e:':c$ %5 that f§G§'§E€ a,:;r:§<.§@*s;>;r: 'g;?:4é*:§éA«;":?:L__asééasétgé bath ﬁg daaeaseé arzé §€£%}S8ﬁ5, §§F'EC€ Eh: §::é.i':;.23'le§ ééﬁ mi éaége 3 €§;f§'%§§§§i"§E, as émastigatémz ﬁgs T é$'€':":' £§§*:*ée§ wig ii: $323 §EE"E€. if: i?:% £323 23:": §"§a§E§; ihs W / m-

g. (5 .$¥%§'£§€V§'¥€€E érwegtigatiség agerzcy §'§$§ :3 Qarrysagi the émsesaiiggtésa gm §§% aspesczs agzé farm ii§§€ éefinéfe eg3§::§§:2g Bu: :5: t%2§$ cas$;'._§_fT§3 mi: éezza 33.

28. ?he traié Cami has heﬁd :ha':-.thc'_§;V§§§4"'§i:V«'Z §i1j:3s'W_.

turneé hestéie and he ﬁQ€S mt sﬁaaigéTb§$':_ Ea.si. circumstance; but 3 sugges£:e:>_ﬁ"~~._%»wa§' ._pu.: ~.:<ii~--;""'W'ai'i2§ émzestigating éffice: anﬁ aisga br§'n-g'§§ig'-t'he_dea§":20s:E%;j is the Ehasgita in 31% gas 5e§as'2§§:é§'% :13 é:::€§:Se!dE'%S?f:$"E;*.§ishes the East as.

seen :ir§ums:a;;c§..i£:v-.§s suggest to :2 witness whiie he the case 0:?' the Qpperéem: 95'" evidence is déniedg if;

Sees sat Sasggestians gas: are as avideaae ai 3%?La_ga.i::§t %?s§"a§i:::L;§eaﬁ am at: tiie §a§%s sf Siééh _g'::.§vg%s€'i:ii:;ra,5:23_:nfé%'&;:§:_e_a:;an be §?§'=ﬁ§I"1 aggimt ﬁne aécageﬁ iéat' ihe €321 saggegieé Em 3:28 grasgw '"L.____&}<az's2é':;5E%§:*;,' me giéggegtéaﬁ gas: fééﬁ iéée gagg G? the ;§§*::§e£2,§%i::..§'i ::§se. Mere Si§§§ESt%Q§'1S Eaye gm §'i§§ﬁ%:'§?§§§";' §§E.§§E:S§ acgagigd 5*; iize wétaasg £3: Qmxgeé Lay atéégr 28 2%, Ea $932 ?:a§<a§§':, V; Siai% Q'? §§§§'%§, Regasiad an AEQ SE4 Szjgrame Cmgri §8§ Eha Hefbia Eupreme §§L§?*:§ "--,§§f Zndéa has gbserved 33 zmdew "The demanding degfee ef §§"£..'}Gf"§§'8.€}'§i§{';;§;§év§'§"'y£ §fEéVL!§'§%€(Z§ iﬁ a cfimmaé Case and the det;a'Eu?a £ii<3TVm TS':.sf'f€{%::<&§2 §;%_'y. éV.:

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Karnataka High Court

Rudragowda, S/O.Basanagouwda Patil, ... vs The State Of Karnataka, By Hukkeri ... on 24 January, 2011

Bench: K.Sreedhar Rao, C.R.Kumaraswamy