Allahabad High Court
Saiduzzama And 7 Others vs State Of U.P. And Another on 26 July, 2019
Author: Rajul Bhargava
Bench: Rajul Bhargava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 66 Case :- APPLICATION U/S 482 No. - 35840 of 2017 Applicant :- Saiduzzama And 7 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Naushad Ahmad Counsel for Opposite Party :- G.A. Hon'ble Rajul Bhargava,J.
Case is called out in the revised list.
No one has appeared on behalf of the applicants to press the instant application.
The present application under Section 482 Cr.P.C. is, accordingly, dismissed for want of prosecution.
Interim stay order granted earlier stands, hereby, vacated.
Order Date :- 26.7.2019 Vikas