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Supreme Court - Daily Orders

Punjab State Warehousing Corporation vs Baldev Singh & Others on 7 July, 2015

     ITEM NO.66                               REGISTRAR COURT. 1                        SECTION IVB

                                      S U P R E M E C O U R T O F              I N D I A
                                              RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                           No(s).
     23825-23826/2014


     PUNJAB STATE WAREHOUSING CORPORATION                                          Petitioner(s)

                                                            VERSUS

     BALDEV SINGH & OTHERS                                                         Respondent(s)

     (with interim relief and office report)


     WITH
     SLP(C) No. 25591-25592/2014
     (With Office Report)


     Date : 07/07/2015 These petitions were called on for hearing today.



     For Petitioner(s)
                                           Mr A.P.Dhamija, Adv.
                                           Mr. Sarad Kumar Singhania,Adv.


     For Respondent(s)
                                           Mr. Yash Pal Dhingra,Adv.
                                           Mr Shubham Bhalla, Adv.
                                           Mr Kuldip Singh, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

SLP(C) NO.23825-26/2014 Respondent nos. 1 to 5 have already filed counter affidavit.

Signature Not Verified

Digitally signed by Hema Joshi Date: 2015.07.14 17:46:27 IST Reason: Respondent no.6 is yet to be served. Ld. Counsel for the petitioner to take fresh steps for the same. Be taken within three weeks. Notice thereafter be issued. -2- Item No.66 List again on 28.8.2015.

SLP(C) NO.25591-25592/2014 Respondent nos. 1 to 47 have already filed counter affidavit.

Opportunity for respondent no.48 to file counter affidavit stands already declined. This set of petitions stands complete. To be listed before the Hon'ble Court alongwith connected matter.

(RACHNA GUPTA) Registrar