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Bombay High Court

Shri Madhukar Parasram Zanjad & Anr vs The State Of Maharashtra And Others on 2 November, 2018

Author: N. J. Jamadar

Bench: K. K. Tated, N. J. Jamadar

                                                                                                 (1) CAW 1450-18.doc

Amk
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                              CIVIL APPLICATION NO. 1450 OF 2018
                                              IN
                                  WRIT PETITION 4545 OF 2018

      Popatrao Kautik Sonawane & Anr.                                                   ..  Applicants
             Vs
      Dilip Gopichand Pande & Anr.                                                      ..  Respondents

                                              WITH
                                  WRIT PETITION NO. 290 OF 2017

      Shri Nitin S/o. Baburao Hiwase & Ors.                                             ..  Petitioners
             Vs
      State of Maharashtra & Ors.                                                       ..  Respondents

                                              WITH
                                  WRIT PETITION NO. 293 OF 2017

      Shri Jagoba Tulshiram Khedkar                                                     ..  Petitioner
             Vs
      State of Maharashtra & Ors.                                                       ..  Respondents

                                             WITH
                               CIVIL APPLICATION NO. 135 OF 2017
                                               IN
                                 WRIT PETITION NO. 293 OF 2017

      Shri Jagoba Tulshiram Khedkar                                                     ..  Petitioner
             Vs
      State of Maharashtra & Ors.                                                       ..  Respondents

                                             WITH
                               CIVIL APPLICATION NO. 143 OF 2017
                                               IN
                                 WRIT PETITION NO. 293 OF 2017

      Shri Jagoba Tulshiram Khedkar                                                     ..  Petitioner
             Vs
      State of Maharashtra & Ors.                                                       ..  Respondents


                                                               1/7



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                                       WITH
                         CIVIL APPLICATION NO. 144 OF 2017
                                         IN
                           WRIT PETITION NO. 293 OF 2017

Shri Jagoba Tulshiram Khedkar                                                     ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                        WITH
                            WRIT PETITION NO. 294 OF 2017

Sanjeevkumar Sakharampanth Joshi                                                  ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                       WITH
                        CIVIL APPLICATION NO. 2068 OF 2018
                                        IN
                          WRIT PETITION NO. 294 OF 2017

Shri Gajendra s/o. Balasaheb Deshmukh                                             ..  Petitioner
      Vs
Sanjeevkumar Sakharampanth Joshi & Ors.                                           ..  Respondents

                                        WITH
                            WRIT PETITION NO. 295 OF 2017

Shri Shriram Bakaramji Ashtankar & Ors.                                           ..  Petitioners
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                        WITH
                            WRIT PETITION NO. 296 OF 2017

Amravati District Central Co-op. 
Bank Ltd. & Ors.                                                                  ..  Petitioners
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                       WITH
                         CIVIL APPLICATION NO. 141 OF 2017
                                         IN
                           WRIT PETITION NO. 296 OF 2017

                                                         2/7



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Amravati District Central Co-op. 
Bank Ltd. & Ors.                                                                  ..  Petitioners
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                       WITH
                         CIVIL APPLICATION NO. 164 OF 2017
                                         IN
                           WRIT PETITION NO. 296 OF 2017

Amravati District Central Co-op. 
Bank Ltd. & Ors.                                                                  ..  Petitioners
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                        WITH
                            WRIT PETITION NO. 297 OF 2017

Bapurao Nagorav Mane                                                              ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                        WITH
                            WRIT PETITION NO. 298 OF 2017

Shri Shriram Bakaramji Ashtankar                                                  ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                       WITH
                         CIVIL APPLICATION NO. 142 OF 2017
                                         IN
                           WRIT PETITION NO. 298 OF 2017

Shri Shriram Bakaramji Ashtankar                                                  ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                        WITH
                            WRIT PETITION NO. 299 OF 2017

Shri Subhash s/o Sahadevrao Pathare & Ors.                                        ..  Petitioners
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                                         3/7



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                                       WITH
                           WRIT PETITION NO. 1354 OF 2013

Mr. Sudhakar Gopal Patil                                                          ..  Petitioner
      Vs
The Union of India & Ors.                                                         ..  Respondents

                                       WITH
                           WRIT PETITION NO. 1359 OF 2013

Shri Pandurang Sahakari Sakhar Karkhana                                           ..  Petitioner
      Vs
The Union of India & Ors.                                                         ..  Respondents

                                       WITH
                        CIVIL APPLICATION NO. 1106 OF 2013
                                        IN
                          WRIT PETITION NO. 1359 OF 2013

Shri Pandurang Sahakari Sakhar Karkhana                                           ..  Petitioner
      Vs
The Union of India & Ors.                                                         ..  Respondents

                                       WITH
                           WRIT PETITION NO. 1511 OF 2014

Thana Zilla Sakahari Karmachari Mahasangh                                         ..  Petitioner
     Vs
The Union of India & Ors.                                                         ..  Respondents

                                       WITH
                           WRIT PETITION NO. 1755 OF 2014

Thana Zilla Sakahari Karmachari Mahasangh                                         ..  Petitioner
     Vs
The Union of India & Ors.                                                         ..  Respondents

                                       WITH
                           WRIT PETITION NO. 2653 OF 2017

Shri Madhukar Parshuram Zanjad & Ors.                                             ..  Petitioners
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                                         4/7



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                                       WITH
                        CIVIL APPLICATION NO. 1713 OF 2017
                                        IN
                          WRIT PETITION NO. 2653 OF 2017

Shri Madhukar Parshuram Zanjad & Ors.                                             ..  Petitioners
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                       WITH
                           WRIT PETITION NO. 4159 OF 2013

Maharashtra Rajya Sahakari Bank Karmachari
Mahasangh                                                                         ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                       WITH
                           WRIT PETITION NO. 4545 OF 2018

Dilip Gopichand Pande & Anr.                                                      ..  Petitioners
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                       WITH
                           WRIT PETITION NO. 4547 OF 2018

Smt. Shantabai Magru Bawane                                                       ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents
                                       WITH
                           WRIT PETITION NO. 4548 OF 2018

Mr. Prafulla Gopaldas Agrawal & Ors.                                              ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                       ..  Respondents

                                       WITH
                         CIVIL APPLICATION NO. 908 OF 2018
                                         IN
                          WRIT PETITION NO. 4548 OF 2018

Mr. Prafulla Gopaldas Agrawal & Ors.                                              ..  Petitioner
      Vs

                                                         5/7



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State of Maharashtra & Ors.                                                         ..  Respondents

                                         WITH
                           CIVIL APPLICATION NO. 909 OF 2018
                                           IN
                            WRIT PETITION NO. 4548 OF 2018

Mr. Prafulla Gopaldas Agrawal & Ors.                                                ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                         ..  Respondents

                                         WITH
                             WRIT PETITION NO. 5747 OF 2018

Ramrao Paikuji Chahande                                                             ..  Petitioner
       Vs
State of Maharashtra & Ors.                                                         ..  Respondents


Mr. Kishor S. Patil I/b Abhijeet Patil for the Applicant in CAW 1450/18 and
Petitioner in WP 4545/17.
Mr. Ranjit Shinde I/b Kalyani Tulankar for the Petitioner in WP 1359/13.
Mr. P. Rajan I/b Halai & Co. for the Petitioner in WP 4548/18.
Mr. Ashutosh A. Kumbhakoni, Advocate General a/w. Mr. A. P. Vanarase, 
AGP, Mr. A. A. Alaspurkar, AGP for the State in all matters.
Mrs. Varsha Bhogle I/b Deshmukh Bhogle Legal Associates for Respondent 
No.3 in WP 290/17.
Mr. S. S. Lanke for Respondent No.4 in WP 295/17.
Mr. G. R. Sharma a/w. Mr. D. P. Singh, Mr. Vivek Tiwari for Respondent 
No.1 in WP 1354/13, 1359/13, 1511/14 and 1755/14.


                                                  CORAM  :     K. K. TATED AND
                                                               N. J. JAMADAR, JJ.
                                                  DATE      :  2  nd  NOVEMBER, 2018.


P. C.

1. Heard learned Counsel for the parties.

2. Learned Advocate General Mr. Kumbhakoni submits that the matter to place on board on 03.12.2018 under the caption for 'direction'.

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3. Stand over to 03.12.2018 for 'direction'.

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