Bombay High Court
Shri Madhukar Parasram Zanjad & Anr vs The State Of Maharashtra And Others on 2 November, 2018
Author: N. J. Jamadar
Bench: K. K. Tated, N. J. Jamadar
(1) CAW 1450-18.doc
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 1450 OF 2018
IN
WRIT PETITION 4545 OF 2018
Popatrao Kautik Sonawane & Anr. .. Applicants
Vs
Dilip Gopichand Pande & Anr. .. Respondents
WITH
WRIT PETITION NO. 290 OF 2017
Shri Nitin S/o. Baburao Hiwase & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 293 OF 2017
Shri Jagoba Tulshiram Khedkar .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
CIVIL APPLICATION NO. 135 OF 2017
IN
WRIT PETITION NO. 293 OF 2017
Shri Jagoba Tulshiram Khedkar .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
CIVIL APPLICATION NO. 143 OF 2017
IN
WRIT PETITION NO. 293 OF 2017
Shri Jagoba Tulshiram Khedkar .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
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(1) CAW 1450-18.doc
WITH
CIVIL APPLICATION NO. 144 OF 2017
IN
WRIT PETITION NO. 293 OF 2017
Shri Jagoba Tulshiram Khedkar .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 294 OF 2017
Sanjeevkumar Sakharampanth Joshi .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
CIVIL APPLICATION NO. 2068 OF 2018
IN
WRIT PETITION NO. 294 OF 2017
Shri Gajendra s/o. Balasaheb Deshmukh .. Petitioner
Vs
Sanjeevkumar Sakharampanth Joshi & Ors. .. Respondents
WITH
WRIT PETITION NO. 295 OF 2017
Shri Shriram Bakaramji Ashtankar & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 296 OF 2017
Amravati District Central Co-op.
Bank Ltd. & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
CIVIL APPLICATION NO. 141 OF 2017
IN
WRIT PETITION NO. 296 OF 2017
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(1) CAW 1450-18.doc
Amravati District Central Co-op.
Bank Ltd. & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
CIVIL APPLICATION NO. 164 OF 2017
IN
WRIT PETITION NO. 296 OF 2017
Amravati District Central Co-op.
Bank Ltd. & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 297 OF 2017
Bapurao Nagorav Mane .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 298 OF 2017
Shri Shriram Bakaramji Ashtankar .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
CIVIL APPLICATION NO. 142 OF 2017
IN
WRIT PETITION NO. 298 OF 2017
Shri Shriram Bakaramji Ashtankar .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 299 OF 2017
Shri Subhash s/o Sahadevrao Pathare & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
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(1) CAW 1450-18.doc
WITH
WRIT PETITION NO. 1354 OF 2013
Mr. Sudhakar Gopal Patil .. Petitioner
Vs
The Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 1359 OF 2013
Shri Pandurang Sahakari Sakhar Karkhana .. Petitioner
Vs
The Union of India & Ors. .. Respondents
WITH
CIVIL APPLICATION NO. 1106 OF 2013
IN
WRIT PETITION NO. 1359 OF 2013
Shri Pandurang Sahakari Sakhar Karkhana .. Petitioner
Vs
The Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 1511 OF 2014
Thana Zilla Sakahari Karmachari Mahasangh .. Petitioner
Vs
The Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 1755 OF 2014
Thana Zilla Sakahari Karmachari Mahasangh .. Petitioner
Vs
The Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 2653 OF 2017
Shri Madhukar Parshuram Zanjad & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
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(1) CAW 1450-18.doc
WITH
CIVIL APPLICATION NO. 1713 OF 2017
IN
WRIT PETITION NO. 2653 OF 2017
Shri Madhukar Parshuram Zanjad & Ors. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 4159 OF 2013
Maharashtra Rajya Sahakari Bank Karmachari
Mahasangh .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 4545 OF 2018
Dilip Gopichand Pande & Anr. .. Petitioners
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 4547 OF 2018
Smt. Shantabai Magru Bawane .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 4548 OF 2018
Mr. Prafulla Gopaldas Agrawal & Ors. .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
CIVIL APPLICATION NO. 908 OF 2018
IN
WRIT PETITION NO. 4548 OF 2018
Mr. Prafulla Gopaldas Agrawal & Ors. .. Petitioner
Vs
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(1) CAW 1450-18.doc
State of Maharashtra & Ors. .. Respondents
WITH
CIVIL APPLICATION NO. 909 OF 2018
IN
WRIT PETITION NO. 4548 OF 2018
Mr. Prafulla Gopaldas Agrawal & Ors. .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 5747 OF 2018
Ramrao Paikuji Chahande .. Petitioner
Vs
State of Maharashtra & Ors. .. Respondents
Mr. Kishor S. Patil I/b Abhijeet Patil for the Applicant in CAW 1450/18 and
Petitioner in WP 4545/17.
Mr. Ranjit Shinde I/b Kalyani Tulankar for the Petitioner in WP 1359/13.
Mr. P. Rajan I/b Halai & Co. for the Petitioner in WP 4548/18.
Mr. Ashutosh A. Kumbhakoni, Advocate General a/w. Mr. A. P. Vanarase,
AGP, Mr. A. A. Alaspurkar, AGP for the State in all matters.
Mrs. Varsha Bhogle I/b Deshmukh Bhogle Legal Associates for Respondent
No.3 in WP 290/17.
Mr. S. S. Lanke for Respondent No.4 in WP 295/17.
Mr. G. R. Sharma a/w. Mr. D. P. Singh, Mr. Vivek Tiwari for Respondent
No.1 in WP 1354/13, 1359/13, 1511/14 and 1755/14.
CORAM : K. K. TATED AND
N. J. JAMADAR, JJ.
DATE : 2 nd NOVEMBER, 2018. P. C.
1. Heard learned Counsel for the parties.
2. Learned Advocate General Mr. Kumbhakoni submits that the matter to place on board on 03.12.2018 under the caption for 'direction'.
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3. Stand over to 03.12.2018 for 'direction'.
[N. J. JAMADAR, J.] [K. K. TATED, J.] 7/7 ::: Uploaded on - 03/11/2018 ::: Downloaded on - 04/11/2018 01:39:15 :::