Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Madhya Pradesh - Subsection Section 130(11) in The M.P. Public Health Act, 1949 (11)the employment of adequate medical and sanitary staff, the provision of medical relief, and the furnishing of hospital accommodation both for general and isolation purposes; and
