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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(1)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)exercise supervision and control over the acts of officers and servants of or under the Zilla Parishads and working in the Block in matters of execution or administration (including the carrying into effect the resolutions and decisions of the Panchayat Samiti) and the accounts and records of the Panchayat Samiti;