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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Andhra Pradesh - Subsection

Section 84(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)The municipality shall also prepare the Financial Statements like the Balance Sheet, Income and Expenditure Statement, Statement of Cash flows and Receipts and Payments Account, at the end of each quarter.