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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(f) in The Jammu and Kashmir Collection of Statistics Act, 2010

(f)"information schedule" means any book, document, form, card, tape, disc or any storage media or any other electronic gadget on which information required is entered or recorded or is required to be entered or recorded for statistical purposes under this Act ;