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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Village Servants Service Rules, 2005

3. Classes and categories of Village Servants:

- The Service shall consist of the following categories of Village Servants ;Category (1): Vetti, Kawalkar, Toti, Talayari, Tandalgar and Sethsindhi.Category (2): Neeradi, Neeraganti.Part - II Appointment of Village Servants and their qualifications