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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 5 in The Iron Ore Mines Labour Welfare Cess Rules, 1963

5. Resignation.

- A non-official member may resign his office by letter addressed to the Chairman and the resignation shall take effect from the date of its acceptance or on the expiry of thirty days from the date of its receipt by the Chairman, whichever is earlier.