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Gujarat High Court

M/S Tirth Agro Technology Pvt. Ltd. vs Union Of India on 12 January, 2021

Author: J. B. Pardiwala

Bench: J.B.Pardiwala, Ilesh J. Vora

            C/SCA/14649/2020                                    ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 14649 of 2020

                                    With
                R/SPECIAL CIVIL APPLICATION NO. 14650 of 2020
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 14651 of 2020
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 14653 of 2020
==========================================================
                   M/S TIRTH AGRO TECHNOLOGY PVT. LTD.
                                   Versus
                              UNION OF INDIA
==========================================================
Appearance:
MR D K TRIVEDI(5283) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2,3,4
==========================================================

 CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MR. JUSTICE ILESH J. VORA

                               Date : 12/01/2021

                  COMMON ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) Let Notice be issued to the respondents, returnable on 22/02/2021. The respondents shall be served directly through E­mail. Direct service is permitted.

(J. B. PARDIWALA, J) (ILESH J. VORA,J) A. B. VAGHELA Page 1 of 1 Downloaded on : Thu Jan 14 00:14:50 IST 2021