Gujarat High Court
M/S Tirth Agro Technology Pvt. Ltd. vs Union Of India on 12 January, 2021
Author: J. B. Pardiwala
Bench: J.B.Pardiwala, Ilesh J. Vora
C/SCA/14649/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 14649 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 14650 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 14651 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 14653 of 2020
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M/S TIRTH AGRO TECHNOLOGY PVT. LTD.
Versus
UNION OF INDIA
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Appearance:
MR D K TRIVEDI(5283) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2,3,4
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CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
and
HONOURABLE MR. JUSTICE ILESH J. VORA
Date : 12/01/2021
COMMON ORAL ORDER
(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) Let Notice be issued to the respondents, returnable on 22/02/2021. The respondents shall be served directly through Email. Direct service is permitted.
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