Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(z) in The Competition Act, 2002 (z)words and expressions used but not defined in this Act and defined in [the Companies Act, 2013 (18 of 2013)] shall have the same meanings respectively assigned to them in that Act.
