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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(2) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(2)A market committee shall meet for the transaction of its business at least once in every quarter; provided that market committee may in special circumstances meet at any time and place in the market area as may be prescribed.