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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in Coal Blocks Allocation Rules, 2017

(3)Pursuant to the process undertaken in accordance with sub-rule (1) of rule 3, the Central Government shall conduct the auction process in accordance with the provisions of rule 5 or the allotment process in accordance with rule 6 or rule 7, as the case may be.