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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(4)(a) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(a)to recommend, upon reference to it by the Executive Council or the Academic Council, or otherwise, the courses of study in the subject or group of subjects within its purview;