Bombay High Court
Aishwarya Construction Co., ... vs Itat B Bench Pune And Ors on 19 April, 2022
Author: S. G. Mehare
Bench: R. D. Dhanuka, S. G. Mehare
1 914-ITA 62-2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
INCOME TAX APPEAL NO. 62 OF 2018
M/s. Aishwarya Construction Co.,
Aurangabad .. Appellant
Versus
ITAT 'B' Bench, Pune and others .. Respondents
Mr. Raviraj R. Chandak, Advocate for the Appellant.
Mrs. Dr. Kalpalata Patil Bharaswadkar, Advocate for the Respondents.
CORAM : R. D. DHANUKA &
S. G. MEHARE, JJ.
DATED : 19th APRIL 2022. PER COURT:-
. Place the Income Tax Appeal Nos. 40 of 2020 and 45 of 2020 along with this appeal on board for admission on 02.05.2022.
( S. G. MEHARE ) ( R. D. DHANUKA )
JUDGE JUDGE
P.S.B.
1 of 1
::: Uploaded on - 20/04/2022 ::: Downloaded on - 21/04/2022 07:00:52 :::