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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in The Oil Mines Regulations, 2017

(3)The manager of every mine shall maintain all documents pertaining to the appointment and termination of every deputy manager, installation manager, safety officer, fire officer and other officials and competent persons in respect of his mine and all such documents relating thereto shall be kept available in the office of the mine.