Allahabad High Court
K.D.Mishra & Others vs In The Matter Of M/S Incan Group Of ... on 8 December, 2010
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- COMPANY PETITION No. - 29 of 2007 Petitioner :- K.D.Mishra & Others Respondent :- In The Matter Of M/S Incan Group Of Companies & Others Petitioner Counsel :- N.K.Agarwal Respondent Counsel :- Sanjay Srivastava Hon'ble Rajes Kumar,J.
Sri Anurag Asthana, counsel for the applicants requested that the application may be considered after two weeks to enable the applicants to file an application for condonation of delay.
List on 22.12.2010 in Chamber.
Order Date :- 8.12.2010 OP