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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(2)(d) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

(d)apply any extraneous matter, such as water, oil, grease or any moulding material, on such monument or part thereof, or