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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(viii) in The Constitution of Delhi Water Board

(viii)Member (Water Supply)-to be nominated by the Government, who shall be an engineer, drawing pay not less than that of a Joint-Secretary to the Government of India, having specialised knowledge and experience in the matters relating to water supply;