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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1) in The U.P. Agricultural Credit Rules, 1975

(1)The declaration referred to in Section 6(1) shall ordinarily be prepared in quintruplicate. The original document shall be duly stamped but the copies shall be prepared on stout and durable papers.