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State of Tamilnadu - Section

Section 189 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

189. Supervision by a responsible person.

- The employer shall ensure at a construction site of a building or other construction work that, no scaffold is erected, added, altered or dismantled except under the supervision of a responsible person for such erection, addition, alteration or dismantling.