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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(6) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(6)The University shall settle objections raised in the audit and carry out such instructions as may be issued by the State Government on the audit report.]