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Himachal Pradesh High Court

The Chief General Manager H.P. Telecom ... vs . Kashmir Singh. on 4 September, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

The Chief General Manager H.P. Telecom Circle & Ors.

vs. Kashmir Singh.

.

Arb. Case No. 581 of 2023 a/w Arb. Case No. 584

of 2023.

04.09.2023 Present: Mr. Harmender, Advocate, vice Mr. Navlesh of Verma, Advocate, for the petitioners.

Mr. H.S. Rangra, Advocate, for the respondent.

rtAt the request of learned counsel for the petitioner, list on 18th September, 2023.

(Satyen Vaidya) Judge 4th September, 2023.

(jai) ::: Downloaded on - 06/09/2023 21:34:53 :::CIS