Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Goa - Subsection Section 63(2) in The Goa Co-operative Societies Act, 2001 (2)The Chief Executive shall be a member of the board and of the committees as may be constituted under the provisions of the bye-laws.
