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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(b) in The Companies (Registration Offices and Fees) Rules, 2014

(b)For the charges created or modified on or after the 2nd November, 2018: -
(A)The following additional fees or advalorem fees, as the case may be, shall be payable up to 31st July, 2019, by all companies:-