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State of Chattisgarh - Section
Section 5 in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003
5.
Appointment to the various Class II posts shall be made as follows:-| S. No. | Name of the Post | Source & Method of Appointment |
| 1. | Assistant Registrar | By promotion strictly based on merit-cum-seniority fromamongst Private Secretaries, Section Officers, Librarian andAssistant Editor (I.L.R.) of the establishment. |
| 2. | Private Secretary | By promotion strictly on merit-cum-seniority basis fromStenographers of the establishment subject to the condition thatthe Stenographer must have passed English Shorthand Examinationat the speed of 100 words per minute from any recognized board. |
| 3. | Section Officer | By promotion strictly based on merit-cum-seniority fromamongst Assistants Grade-I, Translators, Stamp Reporter andExaminer (I.L.R.) of the establishment. |
| 4. | Librarian | By promotion strictly on merit-cum-seniority basis fromAssistant Librarians of the establishment. |
| 5. | Assistant Editor (I.L.R.) | By promotion strictly based on merit-cum-seniority fromamongst Assistants Grade-I, Translators, Stamp Reporter andExaminer (I.L.R) of the establishment |