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State of Chattisgarh - Section

Section 5 in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003

5.

Appointment to the various Class II posts shall be made as follows:-
S. No. Name of the Post Source & Method of Appointment
1. Assistant Registrar By promotion strictly based on merit-cum-seniority fromamongst Private Secretaries, Section Officers, Librarian andAssistant Editor (I.L.R.) of the establishment.
2. Private Secretary By promotion strictly on merit-cum-seniority basis fromStenographers of the establishment subject to the condition thatthe Stenographer must have passed English Shorthand Examinationat the speed of 100 words per minute from any recognized board.
3. Section Officer By promotion strictly based on merit-cum-seniority fromamongst Assistants Grade-I, Translators, Stamp Reporter andExaminer (I.L.R.) of the establishment.
4. Librarian By promotion strictly on merit-cum-seniority basis fromAssistant Librarians of the establishment.
5. Assistant Editor (I.L.R.) By promotion strictly based on merit-cum-seniority fromamongst Assistants Grade-I, Translators, Stamp Reporter andExaminer (I.L.R) of the establishment