Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 22 in Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 22. Candidates selected for written or viva voce test will present themselves at their own expense at a time and place of which they will be informed in due course.
