Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] Union of India - Subsection Section 109(1) in The Oil Mines Regulations, 2017 (1)The owner, agent and manager of a mine shall ensure that all machinery and equipment in the mine are maintained in an efficient working order and kept in good repair.
